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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(4) in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006

(4)The Canal Officer shall display at the prominent places in the area of operation of the Water Users' Association, the name of the Association, its registration number, the date of registration and the area of operation of the Water Users' Association.