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State of Madhya Pradesh - Section

Section 28 in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

28. Power to remove difficulties.

- If any difficulty arises in giving effect to the provisions of these Regulations, the Commission may, by general or specific order(s), make such provisions not inconsistent with the provisions of the Act as may appear it to be necessary for removing such difficulty.