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Union of India - Section

Section 65 in Conduct of Elections Rules, 1961

65. Counting at two or more places

. -If ballot papers are counted at more places than one, the provisions of rules 53, 54 and 55 to 60 shall apply to the counting at each such place, but the provisions of [rules 54-A, 63 and 64] [ Substituted by S.O. 3450 dated 9.11.1966.] shall apply only to the counting at the last of such places.