Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of West Bengal - Subsection Section 5(2) in The Murshidabad Estate (Management Of Properties) And Miscellaneous Provisions Act, 1980 (2)The Estate Manager shall exercise the powers conferred, and perform the duties imposed, on him by or under this Act.
