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[Cites 0, Cited by 0] [Section 136] [Entire Act]

Union of India - Subsection

Section 136(3) in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955

(3)The dealer shall maintain and keep the scales, weights, measures and gauging and proving instruments in such proper and convenient place in his machinery, warehouse, or other premises as the proper officer or the officer-in-charge approves, so that they shall be at all times ready for the use of officers.