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Union of India - Section

Section 30 in The Water (Prevention And Control Of Pollution) Rules, 1975

30. Power to take samples .-The Central Board or any officer, empowered by it in this behalf shall have power to take for the purpose of analysis samples of water from any stream or well or samples of sewage or trade effluent which is passing from any plant or vessel or from or over any place into any such stream or well in any Union territory.