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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(2) in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

(2)An aggrieved person, preferring an appeal shall do so separately in his own 'name and no joint appeal, made on behalf of more than one person, shall be entertained by the appellate authority.