Section 6(16)(v) in Bihar Civil Court Staff (Class III and Class IV) Rules, 1998

[Cites 0, Cited by 0] [Section 6(16)] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(16)(v) in Bihar Civil Court Staff (Class III and Class IV) Rules, 1998

(v)The selection of the candidates shall be made by the Appointment Committee on the basis of total marks obtained in written examination and in interview also.

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State of Jharkhand - Subsection

Section 6(16)(v) in Bihar Civil Court Staff (Class III and Class IV) Rules, 1998