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State of Odisha - Section

Section 41 in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

41. Grant of receipt by the Revenue Inspector for collections.

- For every item of collection, the Revenue Inspector shall grant a receipt in O.T.C. Form No.5 in which the amount of principal and interest shall be specified. He shall record the details of repayment against the relevant entries in the list of loans in Form No.8 in Columns 6 to 11.