Section 13(1)(a) in Information Technology (Preservation and Retention of Information by Intermediaries Providing Digital Locker Facilities) Rules, 2016

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Union of India - Subsection

Section 13(1)(a) in Information Technology (Preservation and Retention of Information by Intermediaries Providing Digital Locker Facilities) Rules, 2016

(a)on receipt of a request to that effect from -

(i)the subscriber listed in the Digital Locker account; or

(ii)any person duly authorised to act on behalf of that subscriber;