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State of Andhra Pradesh - Section

Section 3 in A.P. Private Dental Un-aided Minority Professional Institutions (Admission into Post Graduate Dental Courses) Rules, 2017

3. He shall invite Online or Offline Applications in the form prescribed by it, from the NEET-MDS eligible candidates for participating in Centralized Admission Process (CAP) for seeking admission to the courses to Management quota (Sub-category 1 and (Sub-category 2 & 3) separately.