Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 10 in The Punjab Animal Contagious Diseases Rules, 1953 10. Form and contents of the licences to be granted by the Inspector under section 24. - The licence to be granted by the Inspector under section 24 of the Act shall be in the form and subject to the condition given in Appendix II.
