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[Cites 0, Cited by 0] [Section 234] [Entire Act]

State of Jharkhand - Subsection

Section 234(4) in Bihar Education Code, 1961

(4)In distributing the remaining holidays District Boards shall have regard to the needs of the different religious communities and especially to such of the religious holidays mentioned in the Negotiable Instruments Act as are widely observed in their districts.