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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(b) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(b)
(i)If a vacancy in the office of the President of the Distributory Committee arises, the Chairman of the Project Committee shall nominate one of the members of the Managing Committee of the Project Committee as President of the Distributory Committee;
(ii)If a vacancy of a member of Managing Committee of Distributory Committee arises, the Chairman of the Project Committee in which the Distributory Committee is situated shall nominate, one of the members of the general body of the Distributory Committee as a member;
(iii)In case of medium irrigation system where no Project Committee exists, the vacancy of the President shall be filled up from among the members of the Managing Committee of the Distributory Committee through consensus.