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Punjab-Haryana High Court

Shiv Kumar Ohri (Huf) vs Commissioner Of Income Tax & Anr on 6 February, 2020

Author: Avneesh Jhingan

Bench: Avneesh Jhingan

414-2
                IN THE HIGH COURT OF PUNJAB & HARYANA
                           AT CHANDIGARH

                                             ****
                                               ITA No.100 of 2001
                                               Date of Decision: 06.02.2020

Shiv Kumar Ohri (HUF)
                                                                         Appellant
                                         Versus

Commissioner of Income Tax, Jalandhar and another

                                                                   Respondents

CORAM: HON'BLE MR. JUSTICE AJAY TEWARI
       HON'BLE MR. JUSTICE AVNEESH JHINGAN

Present:        Mr. Alok Mittal, Advocate
                for the appellant.

                Mr. Vivek Sethi, Sr. Standing Counsel for the Revenue
                with Mr. Varun Issar, Jr. Standing Counsel


                                             ****
AJAY TEWARI, J. (Oral)

For order, see order of even date passed in ITA No.99 of 2001 titled as Shiv Kumar Ohri (HUF) Vs. Commissioner of Income Tax, Jalandhar and another.

[AJAY TEWARI] JUDGE [AVNEESH JHINGAN] JUDGE February 06, 2020 pankaj baweja

1. Whether speaking/ reasoned : Yes / No

2. Whether reportable : Yes / No 1 of 1 ::: Downloaded on - 01-03-2020 11:07:58 :::