Punjab-Haryana High Court
Shiv Kumar Ohri (Huf) vs Commissioner Of Income Tax & Anr on 6 February, 2020
Author: Avneesh Jhingan
Bench: Avneesh Jhingan
414-2
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
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ITA No.100 of 2001
Date of Decision: 06.02.2020
Shiv Kumar Ohri (HUF)
Appellant
Versus
Commissioner of Income Tax, Jalandhar and another
Respondents
CORAM: HON'BLE MR. JUSTICE AJAY TEWARI
HON'BLE MR. JUSTICE AVNEESH JHINGAN
Present: Mr. Alok Mittal, Advocate
for the appellant.
Mr. Vivek Sethi, Sr. Standing Counsel for the Revenue
with Mr. Varun Issar, Jr. Standing Counsel
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AJAY TEWARI, J. (Oral)
For order, see order of even date passed in ITA No.99 of 2001 titled as Shiv Kumar Ohri (HUF) Vs. Commissioner of Income Tax, Jalandhar and another.
[AJAY TEWARI] JUDGE [AVNEESH JHINGAN] JUDGE February 06, 2020 pankaj baweja
1. Whether speaking/ reasoned : Yes / No
2. Whether reportable : Yes / No 1 of 1 ::: Downloaded on - 01-03-2020 11:07:58 :::