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State of Andhra Pradesh - Section

Section 6A in A.P. Farmers Management of Irrigation Systems (Delineation and formation of Water Users Associations) Rules, 2003

6A. While delineating the Territorial Constituencies of Water Users Association based on hydraulic basis, half of them have to be demarcated as the Territorial Constituencies in the Upper reaches and the remaining half of them as the Territorial Constituencies of Lower reaches, based on their proximity to the water source and notify them accordingly.