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State of Gujarat - Section

Section 37 in The Ganpat University Act, 2005

37. Completion of courses of students in colleges affiliated to the Hemchandracharya University.

- Notwithstanding anything contained in this Act or Regulations made thereunder any student of the Institutions, named (1) Section K. Patel College of Pharmacy Education and Research (2) U.V. Patel College of Engineering (3) V.M. Patel College of Management Studies (4) V.M. Patel Institute of Management (5) Acharya Motibhai Patel Institute of Computer Studies situated within the University area and affiliated to the Hemchandracharya North Gujarat University was studying or was eligible for any examination of the Hemchandracharya North Gujarat University, shall be permitted to complete his course in preparation therefor and the University shall provide for such period and in such manner as may be prescribed for the instruction, teaching, training and examination of such students, in accordance with the courses of studies of the Hemchandracharya North Gujarat University.