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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 44(2) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

(2)For the purpose of sub-rule (1) Cholera, Small-pox, Plague. Diptheria, Typhus, fever and cerebrospinal meningitis may be considered as infectious disease, chicken-pox shall not however considered as an infectious disease unless the Medical Officer or the Health Officer consider that because of doubt as the true nature of the disease (for example Small-pox) there is reason for the grant of such leave.