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[Cites 0, Cited by 0] [Section 125] [Entire Act]

Union of India - Subsection

Section 125(9) in The Indian Electricity Rules, 1956

(9)Where a plug-and-socket-coupling other than of bolted type is used with flexible cables, an electrical inter-lock or other approved device shall be provided to prevent the opening of the coupling while the conductors are live.