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Chattisgarh High Court

Smt. Kavita Devangan vs State Of Chhattisgarh 36 ... on 26 July, 2018

                               HIGH COURT OF CHHATTISGARH, BILASPUR
                                            Order Sheet

                                                  WPS No. 4766/2018
                                    Daljeet Singh Kukreja -v- State of CG and others




26-7-2018

Mr. Alok Rishi, Adv. for the petitioner.

Ms. Sunita Jain, PL for the State. As prayed by Mr. Rishi, case is adjourned.

Sd/-

(Sharad Kumar Gupta) Judge Pathak