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[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of West Bengal - Subsection

Section 83(1)(c) in The Calcutta Improvement Act, 1911

(c)the said tax may, in the case of passengers taking suburban season tickets, be calculated at the rate of [thirty-seven naya paise] [Substituted by W. B. Act 20 of 1961.] per mensem for each such ticket, or at such lower rate as the [State Government] [Substituted by the Adaptation of Laws Order, 1950.] may prescribe by notification.