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Arvind Kumar Jain vs The State Of Madhya Pradesh on 11 July, 2018

     ITEM NO.58                               REGISTRAR COURT. 1                       SECTION IV-A

                                      S U P R E M E C O U R T O F            I N D I A
                                              RECORD OF PROCEEDINGS

                                       BEFORE THE REGISTRAR MR. KAPIL MEHTA

                                         Civil Appeal      No(s).       18735/2017

     ARVIND KUMAR JAIN & ORS.                                                      Appellant(s)

                                                          VERSUS

     THE STATE OF MADHYA PRADESH & ORS.                                            Respondent(s)



     Date : 11-07-2018 This appeal was called on for hearing today.


     For Appellant(s)
                                          Mr Dinesh Chander Trehan, Adv.
                                          Ms. Astha Tyagi, AOR

     For Respondent(s)
                                          Mr Vikas Bansal, Adv.
                                          Ms Swarupama Chaturvedi, Adv.
                                          Mr Aakash Nandolia, Adv.
                                          Mr. Arjun Garg, AOR
                                          Mr. V. N. Raghupathy, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Ld. Counsel for the appellant is granted four weeks time as last opportunity for filing appropriate application in respect of respondent no.7(expired).

Service is complete on respondent nos. 2,4 to 6 and 8 to 13 but none has entered appearance.

Respondent no.1 is granted four weeks time for filing counter affidavit.

Respondent no.3 is granted four weeks time as last opportunity for filing counter affidavit.

List again on 14.8.2018.

KAPIL MEHTA Registrar 11.07.2018 hj