Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Telangana - Subsection Section 37(3) in Telangana Public Conveyances Act, 1956 (3)Rules made under this section may provide that a contravention thereof shall be punishable with fine which may extend to thirty rupees.
