Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 8]

Himachal Pradesh High Court

Sandeep vs . Hrtc & Ors. on 21 June, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Sandeep Vs. HRTC & Ors.

CWP No. 3929 of 2022 .

21.6.2022 Present:- Mr. D.N. Sharma, Advocate, for the petitioner.

Mr. V.B. Verma, Advocate, for the respondents.

CWP No. 3929/2022 & CMP No. 7733/2022 Issue notice. Mr. V.B. Verma, Advocate, accepts notice on behalf of the respondents. List on 18.7.2022.

Tag along with CWP No. 3908 of 2022.

( Tarlok Singh Chauhan) [[[ Judge (Chander Bhusan Barowalia) Judge 21st June, 2022 (Guleria) ::: Downloaded on - 21/06/2022 20:06:43 :::CIS