Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Punjab - Subsection Section 11(12) in Punjab Public Carrier Goods Agents Licensing Rules, 1979 (12)the licensee shall comply with the provisions of these rules and shall observe such conditions as the licensing authority may specify in the licence; and
