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[Cites 0, Cited by 0] [Section 431(1)] [Section 431] [Entire Act]

State of Tamilnadu - Subsection

Section 431(1)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)All rules made under section 430 shall be published in the Tamil Nadu Government Gazette and unless they are expressed to come into fores on a particular day, shall come into force on the day on which they are so published.