Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of West Bengal - Subsection Section 78(4) in The West Bengal Primary Education Act, 1973 (4)The provisions of the Cess Act, 1880 shall apply as far as possible to the assessment, levy and recovery of the education cess.
