Supreme Court - Daily Orders
Institute Of Geoinformatics (P) Ltd. vs Indian Oil Corporation Limited And ... on 28 August, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.8 COURT NO.14 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 23055/2015
(Arising out of impugned final judgment and order dated 19/05/2015
in AP No. 175/2012 passed by the High Court Of Delhi At New Delhi)
INSTITUTE OF GEOINFORMATICS (P) LTD. Petitioner(s)
VERSUS
INDIAN OIL CORPORATION LIMITED AND OTHERS Respondent(s)
Date : 28/08/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s)
Mr. K. K. Mohan, Adv.
For Respondent(s)
Mr. Abhishek Birthray, Adv.
Mr. Nishant Manan, Adv.
Mr. Abhishek Baid, Adv.
Mr. Anup Jain, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Nidhi Ahuja) (Renu Diwan) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Gulshan Kumar Arora Date: 2015.08.28 16:58:37 IST Reason: