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State of Tamilnadu - Section

Section 15 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

15. Preparation of agenda.

- The agenda for the meeting shall be prepared by the Secretary in consultation with the Chairman. The Secretary may include in the agenda any subject which, in his opinion or in the opinion of higher authorities, shall be considered by the market committee and shall include therein any subject specified by the Chairman.