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[Cites 0, Cited by 0] [Section 274(2)] [Section 274] [Entire Act]

State of Maharashtra - Subsection

Section 274(2)(xxvi) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(xxvi)under sub-section (4) of section 142, prescribing the form and manner in which the administration report shall be published.