Supreme Court - Daily Orders
Gopal Chandra Mishra vs Union Of India on 23 September, 2022
Bench: K.M. Joseph, Hrishikesh Roy
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IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
MISCELLANEOUS APPLICATION NO.857 OF 2021
IN
WRIT PETITION (CIVIL) NO.467 OF 2018
GOPAL CHANDRA MISHRA APPLICANT(S)/PETITIONER(S)
VERSUS
UNION OF INDIA & ORS. RESPONDENT(S)
Learned senior counsel for the applicant/petitioner seeks
permission to withdraw the miscellaneous application without
prejudice to his right to pursue all remedies open to him in law.
The miscellaneous application stands dismissed as withdrawn
without prejudice to the right of the applicant/petitioner to
pursue all remedies open to him in law.
…………………………………………J.
[K.M. JOSEPH]
Signature Not Verified …………………………………………J.
Digitally signed by
DEEPAK SINGH
[HRISHIKESH ROY]
Date: 2022.09.29
New Delhi
20:34:22 IST
Reason:
23rd September, 2022
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ITEM NO.6 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No.857/2021 in W.P.(C) No. 467/2018
(Arising out of impugned final judgment and order dated 13-11-2019
in W.P.(C) No. No. 467/2018 passed by the Supreme Court Of India)
GOPAL CHANDRA MISHRA Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.48136/2021-CLARIFICATION/DIRECTION )
Date : 23-09-2022 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. Ashok Kumar Panda, Sr. Adv.
Mr. Shashwat Panda, Adv.
Mr. Manoranjan Paikaray, Adv.
Mr. Aniruddha Purushotham, Adv.
Mr. Tejaswi Kumar Pradhan, AOR
For Respondent(s) Mr. K. K. Venugopal, AGI
Mr. Tushar Mehta, SGI
Mr. Balbir Singh, ASG
Mr. R. Balasubramanian, Sr. Adv.
Mr. Ankur Talwar, Adv.
Ms. Shraddha Deshmukh, Adv.
Mr. Prahlad Singh, Adv.
Mr. A. K. Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
The miscellaneous application stands dismissed as withdrawn, in terms of the signed order.
(JAGDISH KUMAR) (BEENA JOLLY) COURT MASTER (SH) COURT MASTER (NSH)
(Signed order in M. A. No.857/2021 in W.P.(C) No.467/2018 is placed on the file)