Section 1(3)(c) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965
(c)15th day of lune, 1966, for the remaining provisions of the Act (other than those which have already come Into force and other than sub-sections (5), (6) and (7) of section 75 vide G.N., U.D., & P.H. & H.D. No. UMA 1366(c)-1/Unification-IV dated 2nd June, 1966.]].