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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(15) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(15)to admit to its privileges Colleges or Polytechnics not maintained by the Vishwavidyalaya, to withdraw all or any of these privileges and to take over the management of College or Polytechnics in the manner and under conditions prescribed by the Statutes or the Ordinances;