Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 39 in Laws of the Bharathidasan University

39. Order of speeches. - The member who first rises to speak at the conclusion of a speech shall normally be heard. In case of more than one member rising to speak, the Chairman shall decide the priority of speakers.