Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Meghalaya - Subsection Section 2(o) in Meghalaya Community Participation and Public Services Social Audit Act, 2017 (o)"Social Audit Nodal Officer" means an officer appointed by a Department as the Nodal Officer under Section 10 of this Act;
