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Chattisgarh High Court

Shukla Construction (Nsic Registered) vs Bsnl (Bharat Sanchar Nigam Limited) on 4 January, 2023

                 HIGH COURT OF CHHATTISGARH AT BILASPUR
                                         Order Sheet
                            Writ Petition (Civil) No. 2790 of 2021
                          Shukla Construction Vs. BSNL & Others




04/01/2023

None appears for the Petitioner when the matter is taken up for hearing.

In the absence of any representation on behalf of the Petitioner, list this Writ Petition after eight weeks.

Sd/-

(P. Sam Koshy) JUDGE sharad