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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Kerala - Subsection

Section 24(vi) in Kerala Panchayat Raj (Issue of Licence to Factories, Trades, Entrepreneurship activities and other services) Rules, 1996

(vi)Every licencee shall place a signboard showing his name, number and purpose of the licence, in a conspicuous part of the place in respect of which licence has been granted.