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Rajasthan High Court - Jaipur

Pt. Jagannath S/O Shri Ramanand vs Shri Suresh Chandra Jain Secretary New ... on 5 March, 2019

Author: Veerendr Singh Siradhana

Bench: Veerendr Singh Siradhana

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       S.B. Civil Writs No. 4469/2019

                                    Pt. Jagannath S/o Shri Ramanand
                                                                                                      ----Petitioner
                                                                       Versus
                                    Shri Suresh Chandra Jain Secretary New Pinkcity Grih Nirman
                                    Sahkari Samiti Limited
                                                                                                    ----Respondent

For Petitioner(s) : Mr. N.K. Maloo, Sr. Adv. with Mr. Vishnu Bohra For Respondent(s) :

HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Judgment / Order 05/03/2019 Heard.
Issue notice on writ as well as on stay application, returnable within four weeks.
Learned counsel for the petitioner would deposit process fee and take out notice for service on the respondents.
Steps be taken within a week. In the meanwhile and till the next date, further proceedings before the Court below shall remain stayed.
(VEERENDR SINGH SIRADHANA),J Manish/s-117 (Downloaded on 30/06/2019 at 12:33:53 AM) Powered by TCPDF (www.tcpdf.org)