Section 4(4)(a) in The Coconut Development Board Act, 1979

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Union of India - Subsection

Section 4(4)(a) in The Coconut Development Board Act, 1979

(a)a non-executive Chairman, to be appointed by the Central Government;

(aa)the Chief Executive Officer, to be appointed by the Central Government;

(ab)the Joint Secretary to the Government of India, in-charge of Mission for Integrated Development of Horticulture, ex officio;