Madhya Pradesh High Court
Amon Paradhi @ Sisodiya vs The State Of Madhya Pradesh on 5 December, 2025
1 MCRC-55631-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 55631 of 2025 (AMON PARADHI @ SISODIYA Vs THE STATE OF MADHYA PRADESH ) Dated : 05-12-2025 Non appeared for petitioner.
Shri Anup Sonkar - Panel Lawyer for State.
Case is adjourned.
(PRADEEP MITTAL) JUDGE NP Signature Not Verified Signed by: NITESH PANDEY Signing time: 06-12-2025 11:46:23