Jharkhand High Court
Sashi Bhushan Prasad vs The State Of Jharkhand & Ors on 14 May, 2019
Author: Aniruddha Bose
Bench: Chief Justice, Prashant Kumar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No. 211 of 2018
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Sashi Bhushan Prasad.... ... ... Appellant Vs. The State of Jharkhand & Ors .... ... ... Respondents
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CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE PRASHANT KUMAR
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For the Appellant : Mr. Shiv Shankar Kumar, Advocate For the Respondents : --
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Order No. 04 : Dated 14th May, 2019 Aniruddha Bose, CJ.
On the prayer of the learned counsel for the appellant, this appeal is taken up for hearing out of turn. He prays for adjournment of hearing of this matter.
Let this appeal be listed on 18th June, 2019.
We are passing this order as it has been submitted before us that learned counsel for the appellant has obtained consent of the learned counsel for the respondents.
(Aniruddha Bose, CJ) (Prashant Kumar, J.) Alankar/Amardeep-