Bombay High Court
Radhasoami Satsang Sabha Through Their ... vs The Mumbai Municipal Commissioner And 2 ... on 2 April, 2019
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1038 OF 2017
Radhasoami Satsang Sabha Through Their ....Petitioner
Authorized Representative
V/S
The Mumbai Municipal Commissioner And 2 ....Respondent
Ors.
CORAM : S.C. DHARMADHIKARI &
B.P. COLABAWALLA, JJ
DATE : 2nd April, 2019
P.C. :
Due to paucity of time the matter is adjourned for Admission.Ad-interim relief if any to continue till then. Stand over to 30/04/2019.
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