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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(j) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(j)Shall be competent to call for from the colleges any returns, statements, minutes of proceedings of meeting of the governing bodies or managing committees of such colleges or their annual estimates of income and expenditure and take such action thereon as it may think fit ; and