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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(1)(xxii) in Indian Institute of Public Health Gandhinagar Act, 2015

(xxii)to do all such acts and things as may be necessary to further the objects of the University to cultivate and promote the education and research in the field of public health.