Telangana High Court
Greenex Seeds India Pvt,Ltd. vs Prl.,Secy.,Agriculture Markiting ... on 15 April, 2021
THE HON'BLE SRI JUSTICE T. AMARNATH GOUD
WRIT PETITION No.36326 OF 2017
ORDER:
Mr D.Krishna Murthy, learned counsel for the petitioner filed letter dated 12.04.2021 before the registry seeking permission of the Court to withdraw the Writ Petition.
2. Permission is accorded.
3. Accordingly, the Writ Petition is dismissed as withdrawn. No order as to costs.
Miscellaneous petitions, if any, shall stand closed.
__________________________ T. AMARNATH GOUD, J.
Date: 15-04-2021.
Kvrm