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State of Meghalaya - Section

Section 1 in Garo Hills District (Forest) Act, 1958

1. Short title, extent and commencement.

(1)This Act may be called the Garo Hills District (Forest) Act, 1958.
(2)It extends to the whole of the Garo Hills Autonomous District except the areas constituted into reserved forest under the provisions of the Assam Forest Regulations, 1891 (Regulation 7 of 1891).
(3)It shall come into force at once.