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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(1)(a) in The Maharashtra Godawari Marathwada Irrigation Development Corporation Act, 1997

(a)all moneys received by the Corporation from the State Government by way of grants, subventions, loans, advances and the loans raised under this Act;