Delhi High Court - Orders
Govt Of Nct Of Delhi & Ors vs Sushant Rao (Appointment) Group C & Ors on 16 November, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8894/2018 & CM APPL. 34220/2018
GOVT OF NCT OF DELHI & ORS ..... Petitioners
Through: Mrs. Avnish Ahlawat, Standing
Counsel with Mr. N.K. Singh, Ms.
Laavanya Kaushik and Ms. Aliza
Alam, Advocates for GNCTD
versus
SUSHANT RAO (APPOINTMENT)
GROUP C & ORS ..... Respondents
Through: Mr. Tushar Sannu, Standing Counsel
with Mr. Devrat Tiwari, Advocate for
R-1 to R-9
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 16.11.2022 At the request of learned counsel for the parties, list for hearing on 18.07.2023.
SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J NOVEMBER 16, 2022 'rs' Signature Not Verified Digital Signed By:KUNAL MAGGU Signing Date:18.11.2022 15:36:26 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.