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State of West Bengal - Section

Section 3 in West Bengal Town and Country Planning (Development of Township Projects) Rules, 2008

3. Accessibility.

— (1) The site of proposed township project shall have an access with a road not less than thirty (30) metres land width (Right of Way), if not abutting an existing road of at least Sub-Arterial category of Road as recommended in Urban Development Plans Formulation and Implementation (UDPFI) guidelines. The land required to develop this access road shall not be included in the project area.
(2)No internal road within the Project Area shall be of land width less than ten (10) metres.