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[Cites 0, Cited by 0] [Section 245(1)] [Section 245] [Entire Act]

State of Jharkhand - Subsection

Section 245(1)(g) in Jharkhand Municipal Act, 2011

(g)bathe in, at, or upon, any waterworks, or wash or throw or cause to enter therein any animal, or throw any rubbish, dirt or filth into any waterworks or wash or clean therein any cloth, wool or leather or the skin of any animal, or cause the water of any sink or drain or any steam-engine or boiler or any polluted water to turn, or to be brought, into any waterworks, or do any other act, whereby the water in any waterworks is fouled or is likely to be fouled.